Krishna Kumar Tiwari vs Jt.Director Of Education And 3 ...
2014 Latest Caselaw 6269 ALL

Citation : 2014 Latest Caselaw 6269 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Krishna Kumar Tiwari vs Jt.Director Of Education And 3 ... on 10 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 45673 of 2013
 

 
Petitioner :- Krishna Kumar Tiwari
 
Respondent :- Jt.Director Of Education And 3 Ors.
 
Counsel for Petitioner :- Jeevan Prakash Sharma
 
Counsel for Respondent :- C.S.C.,Santosh Kumar Srivastava,T.N. Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned standing counsel states that supplementary counter affidavit has been filed on 6.9.2014. It is not on record.

Office is directed to trace it out and place the same on record.

Put up this case on 17.9.2014 in the additional cause list.

Order Date :- 10.9.2014

SKS

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