Naresh vs State Of U.P.
2014 Latest Caselaw 6158 ALL

Citation : 2014 Latest Caselaw 6158 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Naresh vs State Of U.P. on 8 September, 2014

Bench: Amar Saran, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 4184 of 2011
 

 
Appellant :- Naresh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Sharma,Noor Mohammad,Punit Khare,Vivek Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Anant Kumar,J.

Counsel for the appellants submits that the office has sent the Jail Appeal No. 4574 of 2011. It has wrongly been shown as Criminal Appeal in the list.

List in the next cause list.

It may be connected with Appeal No. 2415 of 2012 and send in the court on the next date of listing.

Office has only sent the single Judge copy. The second Judge copy may also be sent on the next date of listing.

Date: 8.9.2014

SKS

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