Prashant Sharma & Another vs The State Of U.P. Through The ...
2014 Latest Caselaw 6082 ALL

Citation : 2014 Latest Caselaw 6082 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Prashant Sharma & Another vs The State Of U.P. Through The ... on 6 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 6469 of 2013
 

 
Petitioner :- Prashant Sharma & Another
 
Respondent :- The State Of U.P. Through The Secondary Education & Others
 
Counsel for Petitioner :- Dr. V.K. Singh,Indra Raj Singh,Smt. Manisha Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Dubey,Sanjay Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case in the next cause list.

Order Date :- 6.9.2014

SKS

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