Mahendra Narain Dwivedi vs State Of U.P. & Others
2014 Latest Caselaw 5994 ALL

Citation : 2014 Latest Caselaw 5994 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Mahendra Narain Dwivedi vs State Of U.P. & Others on 5 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 2392 of 2009
 

 
Petitioner :- Mahendra Narain Dwivedi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anshu Chaudhary
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the petitioner.

Order Date :- 5.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App