Umesh Mishra vs State Of U.P.
2014 Latest Caselaw 5924 ALL

Citation : 2014 Latest Caselaw 5924 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Umesh Mishra vs State Of U.P. on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24261 of 2014
 

 
Applicant :- Umesh Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Praveen Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

List after four weeks.

Order Date :- 5.9.2014

Ajay

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