Laxman Sehgal & Another vs Dinesh Bajpai & 4 Others
2014 Latest Caselaw 5869 ALL

Citation : 2014 Latest Caselaw 5869 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Laxman Sehgal & Another vs Dinesh Bajpai & 4 Others on 4 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 47309 of 2014
 

 
Petitioner :- Laxman Sehgal & Another
 
Respondent :- Dinesh Bajpai & 4 Others
 
Counsel for Petitioner :- P.P. Chaudhary
 

 
Hon'ble Abhinava Upadhya,J.

Sri Anil Mehrotra, learned counsel has accepted notice on behalf of Sri S.K.Mishra-respondent no.2.

A copy of this writ petition has been handed over to Sri Anil Mehrotra, learned counsel.

As prayed by him, put up this matter on Tuesday, i.e., 9.9.2014 as fresh.

Order Date :- 4.9.2014

SKM

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