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Harendra Prasad Bhatt vs State Of U.P. And 2 Others
2014 Latest Caselaw 5850 ALL

Citation : 2014 Latest Caselaw 5850 ALL
Judgement Date : 4 September, 2014

Allahabad High Court
Harendra Prasad Bhatt vs State Of U.P. And 2 Others on 4 September, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39987 of 2014
 

 
Petitioner :- Harendra Prasad Bhatt
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Suresh Chandra Dwivedi,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Vivek Saran
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, two weeks further time is allowed to file counter affidavit.

List this matter in the week commencing 22.09.2014.

Order Date :- 4.9.2014

M.A.A.

(Dinesh Maheshwari, J.)   ( S.K. Singh, J.)

 

 

 
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