Commissioner Of Income Tax, Agra vs M/S Atul Engineering Udyog, ...
2014 Latest Caselaw 5791 ALL

Citation : 2014 Latest Caselaw 5791 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Commissioner Of Income Tax, Agra vs M/S Atul Engineering Udyog, ... on 4 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 223 of 2011
 

 
Appellant :- Commissioner Of Income Tax, Agra
 
Respondent :- M/S Atul Engineering Udyog, Nunihai Agra
 
Counsel for Appellant :- Dhananjay Awasthi (S.C.)
 
Counsel for Respondent :- Rahul Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of Sri Dhananjay Awasthi, learned counsel for the appellant.

Order Date :- 4.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App