Brijbasi Education @ Welfare ... vs Chancellor, U.P.Technical ...
2014 Latest Caselaw 5777 ALL

Citation : 2014 Latest Caselaw 5777 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Brijbasi Education @ Welfare ... vs Chancellor, U.P.Technical ... on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2457 of 2007
 

 
Petitioner :- Brijbasi Education @ Welfare Society Thru Chairman & Anr.
 
Respondent :- Chancellor, U.P.Technical University & 3 Ors.
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- C.Sc..,D.K. Arora,Lalit Shukla
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri Brijesh Kumar Shukla, learned counsel for O.P. No. 1.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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