Smt. Sonika Verma vs Amit Kumar Verma
2014 Latest Caselaw 5766 ALL

Citation : 2014 Latest Caselaw 5766 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Smt. Sonika Verma vs Amit Kumar Verma on 4 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 442 of 2014
 

 
Appellant :- Smt. Sonika Verma
 
Respondent :- Amit Kumar Verma
 
Counsel for Appellant :- Sharda Sharam,Sharad Sharma,Vikrant Pandey
 
Counsel for Respondent :- R.K. Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Civil Misc. Delay Condonation Application.

Cause shown is sufficient. The delay in filing the appeal is condoned. The application is allowed.

Order Date :- 4.9.2014

Case :- FIRST APPEAL No. - 442 of 2014

Appellant :- Smt. Sonika Verma

Respondent :- Amit Kumar Verma

Counsel for Appellant :- Sharda Sharam,Sharad Sharma,Vikrant Pandey

Counsel for Respondent :- R.K. Gupta

Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.