M/S Vandana Enterprises vs Commissioner Of Central Excise & ...
2014 Latest Caselaw 5725 ALL

Citation : 2014 Latest Caselaw 5725 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S Vandana Enterprises vs Commissioner Of Central Excise & ... on 3 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 317 of 2013
 

 
Appellant :- M/S Vandana Enterprises
 
Respondent :- Commissioner Of Central Excise & Services Tax
 
Counsel for Appellant :- Piyush Agrawal,Bharat Ji Agrawal
 
Counsel for Respondent :- B.K.Singh Raghuvanshi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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