Bharat Singh vs State Of U.P. And Others
2014 Latest Caselaw 5673 ALL

Citation : 2014 Latest Caselaw 5673 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Bharat Singh vs State Of U.P. And Others on 3 September, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 49802 of 2010
 

 
Petitioner :- Bharat Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Deepak K. Jaiswal,S. K. Singh 'Paliwal'
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Sudhir Agarwal,J.

As prayed the learned counsel for the petitioner, list this case in the next cause list.

Connect it alongwith WP No. 47780 of 2010.

Order Date :- 3.9.2014

SKS

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