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Sachin Kumar & Another vs State Of U.P. & 4 Others
2014 Latest Caselaw 5640 ALL

Citation : 2014 Latest Caselaw 5640 ALL
Judgement Date : 2 September, 2014

Allahabad High Court
Sachin Kumar & Another vs State Of U.P. & 4 Others on 2 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Recall Application No. 204866 of 2014
 
In
 

 
Case :- WRIT - C No. - 29848 of 2014
 

 
Petitioner :- Sachin Kumar & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- C.S.C.,S.K. Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent has moved this application to recall the order dated 27.5.2014 passed by this Court.

It is stated that the copy of recall application has been served on the learned counsel for the petitioner. However, counsel for the petitioner is not present.

List this case on 22.9.2014.

Counsel for the respondent may inform the counsel for the petitioner about this order in writing.

Order Date :- 2.9.2014

SKS

 

 

 
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