Miskaat Ahmad Khan vs State Of U.P.Thr.Distt ...
2014 Latest Caselaw 5622 ALL

Citation : 2014 Latest Caselaw 5622 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Miskaat Ahmad Khan vs State Of U.P.Thr.Distt ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 6300 of 2007
 

 
Petitioner :- Miskaat Ahmad Khan
 
Respondent :- State Of U.P.Thr.Distt Maigstrate Raibareli And Anors
 
Counsel for Petitioner :- Nishi Agarwal
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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