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Khursheed Hussain Advocate vs State Of U.P. & Ohters
2014 Latest Caselaw 7898 ALL

Citation : 2014 Latest Caselaw 7898 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Khursheed Hussain Advocate vs State Of U.P. & Ohters on 30 October, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48247 of 2008
 

 
Petitioner :- Khursheed Hussain Advocate
 
Respondent :- State Of U.P. & Ohters
 
Counsel for Petitioner :- Mithilesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for petitioner.

Order Date :- 30.10.2014

M.A.A.

 

 

 
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