M/S.Sah Electrical Industries ... vs The Regional Provident Fund ...
2014 Latest Caselaw 9313 ALL

Citation : 2014 Latest Caselaw 9313 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

M/S.Sah Electrical Industries ... vs The Regional Provident Fund ... on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 63115 of 2014
 
Petitioner :- M/S.Sah Electrical Industries Ltd.
 
Respondent :- The Regional Provident Fund Commissioner And 3 Others
 
Counsel for Petitioner :- H.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Sachindra Upadhyay
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter on Monday i.e. 01.12.2014, as fresh, showing the name of Mr. Amit Negi, Advocate as counsel for the respondent.

Order Date :- 27.11.2014

VKG

Download the LatestLaws.com Mobile App