Bachchan Mishra vs State Of U.P.
2014 Latest Caselaw 9299 ALL

Citation : 2014 Latest Caselaw 9299 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Bachchan Mishra vs State Of U.P. on 27 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31875 of 2014
 

 
Applicant :- Bachchan Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vivek Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Raj Kapoor Upadhyay,Shiv Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Sri Vivek Kumar Singh, learned counsel for the applicant and Sri R.K. Maurya, learned AGA are present.

Sri Shiv Kumar Singh, learned counsel for the complainant is not present.

List in the next cause list peremptorily.

Order Date :- 27.11.2014

Ajay

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