The Oriental Insurance Co. Ltd. ... vs Smt. Chandra Devi & 2 Others
2014 Latest Caselaw 9289 ALL

Citation : 2014 Latest Caselaw 9289 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Smt. Chandra Devi & 2 Others on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 70944 of 2013
 
Petitioner :- The Oriental Insurance Co. Ltd. Thru' Dy. Manager
 
Respondent :- Smt. Chandra Devi & 2 Others
 
Counsel for Petitioner :- S.C. Srivastava
 
Counsel for Respondent :- Anirudh Upadhyay,Raghu Bans Sahai
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

List this matter in the next cause list.

Order Date :- 27.11.2014

VKG

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