Pronob Kumar Roy vs State Of U.P. & 2 Others
2014 Latest Caselaw 9288 ALL

Citation : 2014 Latest Caselaw 9288 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Pronob Kumar Roy vs State Of U.P. & 2 Others on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 64072 of 2014
 
Petitioner :- Pronob Kumar Roy
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- V.C. Srivastava,Sunita Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter tomorrow i.e. 28.11.2014, as fresh.

Order Date :- 27.11.2014

VKG

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