Gautam And Others vs State Of Uttar Pradesh And Others
2014 Latest Caselaw 9283 ALL

Citation : 2014 Latest Caselaw 9283 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Gautam And Others vs State Of Uttar Pradesh And Others on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 11032 of 2011
 
Petitioner :- Gautam And Others
 
Respondent :- State Of Uttar Pradesh And Others
 
Counsel for Petitioner :- Vishnu Swaroop Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok K. Pandey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioners prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 27.11.2014

VKG

Download the LatestLaws.com Mobile App