Nagar Nigam Gorakhpur Thru' Nagar ... vs Lal Bahadur Singh & Others
2014 Latest Caselaw 9202 ALL

Citation : 2014 Latest Caselaw 9202 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Nagar Nigam Gorakhpur Thru' Nagar ... vs Lal Bahadur Singh & Others on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 64093 of 2010
 
Petitioner :- Nagar Nigam Gorakhpur Thru' Nagar Ayukt
 
Respondent :- Lal Bahadur Singh & Others
 
Counsel for Petitioner :- Sanjay Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Gopal Narain,Shyam Narain,Sudhanshu Narain
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing in this petition as well as connected petitions.

Order Date :- 26.11.2014

VKG

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