Saran Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 9173 ALL

Citation : 2014 Latest Caselaw 9173 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Saran Singh vs State Of U.P. And 3 Others on 25 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59141 of 2014
 
Petitioner :- Saran Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiva Kant Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 385613 of 2014)

The correction application is allowed.

In the sixth line of last paragraph of the order dated 10.11.2014 the date "19.10.2014" be read as "19.10.2013".

This order shall be treated as part of the order dated 09.10.2014. A certified copy of this order shall be issued alongwith copy of order dated 09.10.2014.

Order Date :- 25.11.2014/VKG

Download the LatestLaws.com Mobile App