Kamal Singh And Others vs State Of U.P. And Others
2014 Latest Caselaw 9152 ALL

Citation : 2014 Latest Caselaw 9152 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Kamal Singh And Others vs State Of U.P. And Others on 25 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 16086 of 2011
 

 
Petitioner :- Kamal Singh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C. S. C.,B.P. Singh,Nafees Ahmad
 

 
Hon'ble Abhinava Upadhya,J.

Upon the request of the learned Chief Standing Counsel, put up this matter on 4.12.2014.

Order Date :- 25.11.2014

SKM

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