Citation : 2014 Latest Caselaw 9103 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34740 of 2014 Applicant :- Kalu @ Billu Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Raj Pandey Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
None appears on behalf of the applicant to press the bail application even in the revised list.
Learned AGA is present.
List after four weeks.
Order Date :- 24.11.2014
Ajay
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