Ram Babu Dwivedi vs State Of U.P. And 2 Others
2014 Latest Caselaw 9097 ALL

Citation : 2014 Latest Caselaw 9097 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Ram Babu Dwivedi vs State Of U.P. And 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 19599 of 2014
 
Petitioner :- Ram Babu Dwivedi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mahesh Pandey,Kalyan Sundaram Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.11.2014

VKG

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