Stephen Singh vs State Of U.P. And Others
2014 Latest Caselaw 9078 ALL

Citation : 2014 Latest Caselaw 9078 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Stephen Singh vs State Of U.P. And Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 46868 of 2011
 
Petitioner :- Stephen Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kashif Zaidi,Aklank Jain
 
Counsel for Respondent :- C.S.C.,Islam Ahmad
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As jointly prayed by the learned counsel for the parties, list this matter in the next cause list.

Order Date :- 24.11.2014

VKG

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