Hazi Ishtiyaq Husain vs State Of U.P. & Others
2014 Latest Caselaw 8983 ALL

Citation : 2014 Latest Caselaw 8983 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Hazi Ishtiyaq Husain vs State Of U.P. & Others on 21 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 50078 of 2009
 

 
Petitioner :- Hazi Ishtiyaq Husain
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M. Sarwar Khan,S.M.A.Abdy,V.D.Chauhan
 
Counsel for Respondent :- C.S.C.,Ajatshatru Pandey,Anil Kumar Bajpai,S.M.A. Abdy,Santosh Kumar Singh,Udai Chandani,Vikram Chauhan
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned counsel for the petitioner, list the matter in the next cause list.

Order Date :- 21.11.2014

SKM

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