Manager Shriram General ... vs Dy. Labour Commissioner ...
2014 Latest Caselaw 8970 ALL

Citation : 2014 Latest Caselaw 8970 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Manager Shriram General ... vs Dy. Labour Commissioner ... on 21 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 52464 of 2014
 
Petitioner :- Manager Shriram General Insurance Co. Ltd.
 
Respondent :- Dy. Labour Commissioner Saharanpur/Employees Com. And 4 Ors
 
Counsel for Petitioner :- Nishant Mehrotra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 21.11.2014

VKG

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