Rajesh Alias Vakeel vs State Of U.P.
2014 Latest Caselaw 8958 ALL

Citation : 2014 Latest Caselaw 8958 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Rajesh Alias Vakeel vs State Of U.P. on 21 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31387 of 2014
 

 
Applicant :- Rajesh Alias Vakeel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- J.H. Khan,P.H. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Sri J.H. Khan, learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List after two weeks.

Order Date :- 21.11.2014

Ajay

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