Nagar Swasthya Adhikari, Nagar ... vs Hanuman Singh & Others
2014 Latest Caselaw 8927 ALL

Citation : 2014 Latest Caselaw 8927 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Nagar Swasthya Adhikari, Nagar ... vs Hanuman Singh & Others on 20 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 59 of 2000
 

 
Applicant :- Nagar Swasthya Adhikari, Nagar Nigam, Varanasi
 
Opposite Party :- Hanuman Singh & Others
 
Counsel for Applicant :- C.K. Parekh,Ashok Kr.Pandey
 
Counsel for Opposite Party :- Aga,Sameer Jain
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for appellant the case is passed over for the day.

List on 3.2.2015.

Order Date :- 20.11.2014

Download the LatestLaws.com Mobile App