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Smt. Sheela Devi vs State Of U.P. & Others
2014 Latest Caselaw 8887 ALL

Citation : 2014 Latest Caselaw 8887 ALL
Judgement Date : 20 November, 2014

Allahabad High Court
Smt. Sheela Devi vs State Of U.P. & Others on 20 November, 2014
Bench: Rakesh Tiwari, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 374 of 2012
 

 
Applicant :- Smt. Sheela Devi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Rishikesh Tripathi,Arun Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Case is taken up in the revised list.

This appeal is against the acquittal.

There are two counsel for the appellant in this case but nobody is present. However, in the interest of justice the case is passed over for the day.

List in the next cause list peremptorily.

Order Date :- 20.11.2014

M.A.A.

 

 

 
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