Pushpendra @ Poosi vs State Of U.P.
2014 Latest Caselaw 8883 ALL

Citation : 2014 Latest Caselaw 8883 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Pushpendra @ Poosi vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39904 of 2014
 

 
Applicant :- Pushpendra @ Poosi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satyendra Narayan Singh,Shiv Prakash Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Rama Shankar Mishra, Advocate has filed his parcha on behalf of the complainant is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegation made against the applicant, list after six weeks.

Order Date :- 20.11.2014

Ajay

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