Claims Manager/Competent ... vs Anand Kuamr Singh And Another
2014 Latest Caselaw 8872 ALL

Citation : 2014 Latest Caselaw 8872 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Claims Manager/Competent ... vs Anand Kuamr Singh And Another on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 37526 of 2013
 
Petitioner :- Claims Manager/Competent Autho.(Od Claims)Shriram G.I.C &Anr
 
Respondent :- Anand Kuamr Singh And Another
 
Counsel for Petitioner :- Vivek Kumar Birla
 
Counsel for Respondent :- A.K. Sharma,Atul Sharma,Rajendra Prasad
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has been elevated to the Bench.

Office is directed to send a notice to the petitioner to engage another counsel.

List this matter in the week commencing 05.01.2015.

Order Date :- 20.11.2014

VKG

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