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Sadhana Mishra vs State Of U.P. And Others
2014 Latest Caselaw 8824 ALL

Citation : 2014 Latest Caselaw 8824 ALL
Judgement Date : 19 November, 2014

Allahabad High Court
Sadhana Mishra vs State Of U.P. And Others on 19 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 27471 of 2010
 

 
Petitioner :- Sadhana Mishra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- V.K. Mishra,Rajesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,K.S. Kushwaha
 

 
Hon'ble Rajan Roy,J.

Amendment application filed by the petitioner is taken on record.

Respondents may file objection within two weeks

List this case on 8th December, 2014.

Order Date :- 19.11.2014

M.A.A.

 

 

 
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