C/M Indira Gandhi Intermediate ... vs State Of U.P. And Others
2014 Latest Caselaw 8795 ALL

Citation : 2014 Latest Caselaw 8795 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

C/M Indira Gandhi Intermediate ... vs State Of U.P. And Others on 18 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 31214 of 2010
 

 
Petitioner :- C/M Indira Gandhi Intermediate College
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- H. N. Pandey,K.S. Kushwaha
 
Counsel for Respondent :- C. S. C.,L. K. Dwivedi,Vimal Chandra Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation to continue till the next date of listing.

Order Date :- 18.11.2014

SKM

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