Smt. Manisha Rani vs The State Of U.P. And Others
2014 Latest Caselaw 8794 ALL

Citation : 2014 Latest Caselaw 8794 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

Smt. Manisha Rani vs The State Of U.P. And Others on 18 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 63533 of 2011
 

 
Petitioner :- Smt. Manisha Rani
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- Shiv Sagar Singh
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,R.A.Akhtar
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 18.11.2014

SKM

Download the LatestLaws.com Mobile App