Rakesh Chaudhary vs State Of U.P. And 3 Others
2014 Latest Caselaw 8779 ALL

Citation : 2014 Latest Caselaw 8779 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Rakesh Chaudhary vs State Of U.P. And 3 Others on 17 November, 2014

Bench: Ravindra Singh, Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21652 of 2014
 

 
Petitioner :- Rakesh Chaudhary
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Veer Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mohd. Tahir,J.

Heard the learned counsel for the petitioner and the learned A.G.A.

Learned counsel for the petitioner states that he wants to withdraw the petition.

The petition is dismissed as withdrawn.

Order Date :- 17.11.2014

v.k.updh.

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