Prabhu Nath Yadav vs State Bank Of India Thru' Branch ...
2014 Latest Caselaw 8715 ALL

Citation : 2014 Latest Caselaw 8715 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Prabhu Nath Yadav vs State Bank Of India Thru' Branch ... on 17 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - C No. - 44440 of 2014
 

 
Petitioner :- Prabhu Nath Yadav
 
Respondent :- State Bank Of India Thru' Branch Manager & 4 Others
 
Counsel for Petitioner :- Anil Kumar Mishra,K.K. Tewari,K.K. Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Correction Application No. 372272 of 2014)

This is an application praying for correction in the order dated 26.8.2014.

In the 14th line of the second paragraph of the first page of the order dated 26.8.2014 and in the 2nd last line of the second page of the said order wherever Execution Case No. 115 of 2010 is mentioned, it should now be read as 'Execution Case No.15 of 2010'.

The application is, accordingly, disposed of.

Order Date :- 17.11.2014

SKM

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