Sumeshwar & Others vs Ram Prasad & Others
2014 Latest Caselaw 8602 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 139 of 2008
 

 
Appellant :- Sumeshwar & Others
 
Respondent :- Ram Prasad & Others
 
Counsel for Appellant :- Nagendra Nath Mishra,Ashutosh Srivastava,R P Srivastava,Tripathi B.G.Bhai
 
Counsel for Respondent :- M.D.Mishra,Poonam Dubey
 

 
Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, havign been dismissed vide order of the date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 139 of 2008

Appellant :- Sumeshwar & Others

Respondent :- Ram Prasad & Others

Counsel for Appellant :- Nagendra Nath Mishra,Ashutosh Srivastava,R P Srivastava,Tripathi B.G.Bhai

Counsel for Respondent :- M.D.Mishra,Poonam Dubey

Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press this application.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS