Ram Nagina Pandey vs Ram Jee And Another
2014 Latest Caselaw 8597 ALL

Citation : 2014 Latest Caselaw 8597 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Ram Nagina Pandey vs Ram Jee And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 69 of 2005
 

 
Appellant :- Ram Nagina Pandey
 
Respondent :- Ram Jee And Another
 
Counsel for Appellant :- Vashistha Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, havign been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 69 of 2005

Appellant :- Ram Nagina Pandey

Respondent :- Ram Jee And Another

Counsel for Appellant :- Vashistha Tiwari

Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press this application.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS