Smt. Ummeshwari Devi vs Ram Prasad
2014 Latest Caselaw 8465 ALL

Citation : 2014 Latest Caselaw 8465 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Smt. Ummeshwari Devi vs Ram Prasad on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 268 of 2009
 

 
Applicant :- Smt. Ummeshwari Devi
 
Opposite Party :- Ram Prasad
 
Counsel for Applicant :- Mohit Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application.

2. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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