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Ashwani Kumar Srivastava vs State Of U.P.& Another
2014 Latest Caselaw 8442 ALL

Citation : 2014 Latest Caselaw 8442 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Ashwani Kumar Srivastava vs State Of U.P.& Another on 13 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21005 of 2000
 

 
Petitioner :- Ashwani Kumar Srivastava
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Shishir Kumar,A.K. Srivastava,S.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

List this case in the next cause list.

Office shall trace out the amendment application said to have been filed on 10.11.2014 and place the same on record.

Order Date :- 13.11.2014

M.A.A.

 

 

 
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