Sachchida Nand Rai vs Dy. Director Of Education & Others
2014 Latest Caselaw 8358 ALL

Citation : 2014 Latest Caselaw 8358 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Sachchida Nand Rai vs Dy. Director Of Education & Others on 12 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25499 of 1997
 

 
Petitioner :- Sachchida Nand Rai
 
Respondent :- Dy. Director Of Education & Others
 
Counsel for Petitioner :- M.D.Singh,Prakash Padia,R.D. Tiwari,R.G. Padia,R.S. Gupta
 
Counsel for Respondent :- S.C.,B.M.Chaturvedi,I.R. Singh,J.P. Singh,K.P.S.Kaushik,Mrs. Swati Agrawal
 

 
Hon'ble Rajan Roy,J.

This matter has been adjourned on the illness slip of Sri R.D. Tiwari, learned Advocate on the last 8 occasions. Today also illness slip has been sent.

Sri M.D. Singh Shekher, learned Senior Advocate appeared for the petitioner and prays for time.

List this case on 19.11.2014.

The matter shall be heard in the first found itself on the next date.

On the next date, learned Standing Counsel shall address the court on the issue, as to on what basis the Deputy Director has arrived at the conclusion that the post of Head Clerk in question was a promotional post.

Order Date :- 12.11.2014

M.A.A.