Amir vs State Of U.P.
2014 Latest Caselaw 8346 ALL

Citation : 2014 Latest Caselaw 8346 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Amir vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30613 of 2014
 

 
Applicant :- Amir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiva Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Shiva Tripathi, learned counsel for the applicant and Sri L.D. Rajbhar, learned AGA for the State.

Learned counsel for the applicant shall file order sheet of the trial court to show the status of the trial court case.

Order Date :- 12.11.2014

SKS

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