Citation : 2014 Latest Caselaw 8326 ALL
Judgement Date : 12 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 2334 of 2009 Petitioner :- Chandra Prakash Singh Respondent :- State Of U.P. & Others Counsel for Petitioner :- Suresh Singh,O.P. Singh Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Order Date :- 12.11.2014
SKM
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