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Maulana Mohammad Ali Jauhar Trust ... vs Union Of India & Others
2014 Latest Caselaw 8315 ALL

Citation : 2014 Latest Caselaw 8315 ALL
Judgement Date : 12 November, 2014

Allahabad High Court
Maulana Mohammad Ali Jauhar Trust ... vs Union Of India & Others on 12 November, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 46923 of 2007
 

 
Petitioner :- Maulana Mohammad Ali Jauhar Trust & Another
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- M.A. Qadeer,Q.H.Siddiqui
 
Counsel for Respondent :- A.S.G.I.,C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

As prayed, a week's time is allowed to file necessary affidavit.

Order Date :- 12.11.2014

OP

 

 

 
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