Sant Ram vs State Of U.P.
2014 Latest Caselaw 8306 ALL

Citation : 2014 Latest Caselaw 8306 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Sant Ram vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30467 of 2014
 

 
Applicant :- Sant Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Indra Pal Singh Rajpoot
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by the State is taken on record.

Sri Indra Pal Singh Rajpoot, learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 12.11.2014

SKS

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