Ram Prakash Gupta vs State Of U.P. & Another
2014 Latest Caselaw 8248 ALL

Citation : 2014 Latest Caselaw 8248 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Ram Prakash Gupta vs State Of U.P. & Another on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 5 of 2004
 

 
Applicant :- Ram Prakash Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.B. Singh,A.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Umesh Chandra Mishra,V.K. Agnihotry
 

 
Hon'ble Akhtar Husain Khan,J.

None appeared for the appellant even after list was revised. Learned A.G.A. appeared for respondent no. 1 (State of UP). Learned counsel appeared for respondent no. 2 (Ram Chandra Jain) and informed that supplementary affidavit has been filed regarding death of respondent no. 2.

Chief Judicial Magistrate, Etawah is directed to inquire into the matter about the death of respondent no. 2 and to submit a report within one month.

Let a copy of this order be sent to the Chief Judicial Magistrate, Etawah for compliance.

List on 17.12.2014 for orders.

Order Date :- 11.11.2014

SKS