State Of U.P. vs Ahsan And 2 Others
2014 Latest Caselaw 8241 ALL

Citation : 2014 Latest Caselaw 8241 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

State Of U.P. vs Ahsan And 2 Others on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL No. - 2974 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Ahsan And 2 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. appeared for the appellant.

Learned counsel for accused respondents appeared and informed Court that accused respondents have furnished bail bond before Chief Judicial Magistrate Bulandshahar.

Office report shows that neither lower court record nor compliance report has been received.

Chief Judicial Magistrate Bulandshahar is directed to submit compliance report positively within a month. Summon lower court also by date fixed.

List on 9.1.2015 showing the name of Shri Sunil Kumar Dwivedi as counsel for respondent.

Office is directed to send a copy of this order to the Court of Sessions Judge, Bulandshahar for securing compliance.

Order Date :- 11.11.2014