Smt. Noor Jahan Begum & Another vs State Of U.P. & Others
2014 Latest Caselaw 8239 ALL

Citation : 2014 Latest Caselaw 8239 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Smt. Noor Jahan Begum & Another vs State Of U.P. & Others on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 34379 of 1999
 

 
Petitioner :- Smt. Noor Jahan Begum & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.N.Jaiswal,G.K. Malviya,H.P. Dube,Salil Kumar Rai
 
Counsel for Respondent :- S.C.,Devendra Kumar,Sameer Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

On the request of Sri Devendra Kumar, learned Standing Counsel appearing on behalf of Union of India, the case is adjourned for a month. List on 15.12.2014. In the meantime, the respondents may file counter affidavit.

Order Date :- 11.11.2014

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